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State of Uttar Pradesh - Section

Section 24 in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

24. Constitution of Committees.

- Where any authority of the University is given power by this Act or by the Statutes to appoint Committees, such committees shall, unless there is some special provsion to the contrary, consist of members of the authorithy concerned.