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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2) in The Tamil Nadu Aquaculture (Regulation) Act, 1995

(2)If any person willfully obstructs any authority or officer, from entering any aquaculture unit in the exercise of any power conferred on if or him by or under this Act, he shall be punishable with fine which may extend to one thousand rupees.