Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] Union of India - Section Section 6 in The Electricity (Amendment) Act, 2003 6. Substitution of new sections for sections 139 and 140.- For sections 139 and 140 of the principal Act, the following sections shall be substituted, namely:-
