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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Gujarat - Subsection

Section 52(2)(a) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(a)the time and place of the meetings of the Authority, the procedure to be followed in regard to the transaction of its business at such meetings and the quorum necessary for transaction of business at meetings under sub-section (1) of section 13,