Allahabad High Court
State Of U.P. vs Dinesh Babu on 3 December, 2014
Author: Ramesh Sinha
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 26408 of 2014 Applicant :- State Of U.P. Opposite Party :- Dinesh Babu Counsel for Applicant :- Akhilesh Singh, G.A. Counsel for Opposite Party :- Ashutosh Upadhyay Hon'ble Ramesh Sinha,J.
Learned counsel for the complainant-opposite party is not present.
As prayed by Sri L.D. Rajbhar, learned AGA, list after four weeks.
Order Date :- 3.12.2014 Ajay