Andhra Pradesh High Court - Amravati
The Pr. Commissioner Of Income Tax ... vs M/S Deccan Jewellera P Ltd on 19 July, 2021
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
HIGH COURT OF ANDHRA PRADESH INCOME TAX TRIBUNAL APPEAL Nos.8, 9 & 14 OF 2021 PROCEEDING SHEET SL. OFFICE DATE ORDER No. NOTE
03. 19.07.2021 JB, J & KSR, J:
(PROCEEDING TAKEN UP THROUGH VIDEO CONFERENCING) Adjourned.
List on 02.08.2021.
______________________ JOYMALYA BAGCHI, J ______________________ K.SURESH REDDY, J Dsh 2 SL. OFFICE DATE ORDER No. NOTE