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Andhra Pradesh High Court - Amravati

The Pr. Commissioner Of Income Tax ... vs M/S Deccan Jewellera P Ltd on 19 July, 2021

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

HIGH COURT OF ANDHRA PRADESH INCOME TAX TRIBUNAL APPEAL Nos.8, 9 & 14 OF 2021 PROCEEDING SHEET SL. OFFICE DATE ORDER No. NOTE

03. 19.07.2021 JB, J & KSR, J:

(PROCEEDING TAKEN UP THROUGH VIDEO CONFERENCING) Adjourned.
List on 02.08.2021.
______________________ JOYMALYA BAGCHI, J ______________________ K.SURESH REDDY, J Dsh 2 SL. OFFICE DATE ORDER No. NOTE