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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Kerala - Subsection

Section 32(3) in Kerala Agricultural University Act, 1971

(3)The Director of Physical Plant shall be the general custodian of all the properties of the University and shall have the following duties, namely,
(a)To make arrangement for the construction and maintenance of the buildings and other structures of the University.
(b)To make arrangements for the purchase and maintenance of machinery and other equipments necessary for the purposes of the University.
(c)Maintenance of the lawns, grounds and gardens of the University Campus.
(d)Such other duties as may be assigned to him by the Vice-Chancellor.