Kerala High Court
Sai Krishna J.P vs State Of Kerala on 30 September, 2024
Author: V.G.Arun
Bench: V.G.Arun
2024:KER:72812
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
MONDAY, THE 30TH DAY OF SEPTEMBER 2024 / 8TH ASWINA, 1946
WP(C) NO. 32442 OF 2024
PETITIONER:
SAI KRISHNA J.P
AGED 22 YEARS
D/O BINDULEKHA, 39/2547,
RESIDING AT CHITHRANJALI, PURAMERI,
VATAKARA, KOZHIKODE DISTRICT,
PIN - 673501
BY ADVS.
U.P.BALAKRISHNAN
ABDUL RAOOF PALLIPATH
C.H.ABDUL RASAC
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF REVENUE,
GOVT. SECRETARIAT, THRIUVANATHAPURAM,
PIN - 695001
2 THE THAHASILDAR
VATAKARA, KOZHIKODE DISTRICT,
PIN - 673101
3 THE VILLAGE OFFICER
PURAMERI VILLAGE, PURAMERI,
KOZHIKODE, PIN - 673503
SRI. SUNILKUMAR KURIAKOSE, SR. GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.32442 of 2024 2024:KER:72812
2
JUDGMENT
Dated this the 30th day of September, 2024 The learned counsel for the petitioner seeks permission to withdraw the writ petition with liberty to move afresh.
The writ petition is accordingly dismissed as withdrawn, with the liberty sought.
Sd/-
V.G.ARUN JUDGE BG WP(C)No.32442 of 2024 2024:KER:72812 3 APPENDIX OF WP(C) 32442/2024 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE FEE STRUCTURE OF THE COURSE DATED 20.08.2024 ISSUED BY THE ACCOUNTS OFFICER, NATIONAL INSTITUTE OF FASHION TECHNOLOGY EXHIBIT P2 TRUE COPY OF THE GO(MS).NO.52/2019/GAD DATED 14.03.2019 ISSUED BY THE GENERAL ADMINISTRATION (CO-ORDINATION) DEPARTMENT EXHIBIT P3 TRUE COPY OF THE APPLICATION DATED 23.08.2024 SUBMITTED BEFORE THE 3RD RESPONDENT EXHIBIT P4 TRUE COPY OF THE AFFIDAVIT DATED 23.08.2024 STATING THE MARITAL STATUS OF THE MOTHER OF THE PETITIONER EXHIBIT P5 TRUE COPY OF THE RATION CARD OF THE PETITIONER EXHIBIT P6 TRUE COPY OF THE REPORT DATED 24.08.2024 GIVEN BY THE VILLAGE OFFICER, PURAMERI TO THE 2ND RESPONDENT EXHIBIT P7 TRUE COPY OF THE ORDER PASSED BY THE 2ND RESPONDENT DATED 31.08.2024 RESPONDENTS EXHIBITS NIL TRUE COPY P.A. TO JUDGE