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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(1)(c) in The West Bengal Factories Rules, 1958

(c)'Plant' means a system of piping that is connected to a pressure vessel and is used to contain any gas, vapour or liquid under pressure greater than the atmosphere, and includes the pressure vessel; and