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State of Bihar - Section

Section 7 in Bihar Secretariat Service Act, 2007

7. Delegation of powers of the cadre controlling authority.

(1)The cadre controlling authority may delegate some of the powers of the cadre controlling authority to the Commissioner & Secretary/ Secretary of a Department or the Head of the Department by notification in official gazette.
(2)The members of the Service of any grade shall remain under the operational control of the Departments/Offices in which they are posted.