Calcutta High Court
Chandra Prakash Agarwal vs Bhagirath Agarwal on 1 July, 2008
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
ORDER SHEET G.A.No. 4549 of 2003 C.S.No. 283 of 2001 IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE CHANDRA PRAKASH AGARWAL.
-Versus-
BHAGIRATH AGARWAL. Before :
The Hon'ble Justice SANJIB BANERJEE. Date: July 1, 2008.
The Court: The matter is released on my personal ground. Department and all parties concerned are to act on a photostat signed copy of this order on the usual undertakings.
(Sanjib Banerjee, J) A/s.