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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Kerala - Subsection

Section 99(8) in Kerala Factories Rules, 1957

(8)Where the number of children and infants accommodated in any creche exceeds twenty-five, one woman, experienced in the care of children and infants, shall be appointed for every additional twenty-five or less number of children and infants accommodated, to assist the woman-in-charge of the creche.