Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 32] [Entire Act] State of Karnataka - Section Section 1 in Karnataka Land Reforms Act, 1961 1. Short title, extent and commencement.— (1)This Act may be called the Karnataka Land Reforms Act, 1961.(2)It extends to the whole of the State of Karnataka(3)It shall come into force on such date as the State Government may, by notification, appoint.
