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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Shri Jagannath Temple Rules, 1960

(2)The second category shall, subject to the supervision and control of the Committee, be kept under double lock, the key to one of which shall be with the Administrator the other remaining with the Patjoshi Mohapatra. The locks shall, as occasion requires, be opened in the presence of the Administrator, the Patjoshi Mohapatra, the Deulakaran, the Tadaukaran and such other member of the Committee as may be authorised by it from time to time in that behalf. On every such occasion the issue of these jewelleries shall be to the Bhandar Mekap on proper receipt attested by all the persons aforesaid. After the use of these jewelleries, the Bhandar Mekap shall immediately return the same in the presence of the aforesaid persons and thereupon the Administrator in the presence of the Patjoshi Mohapatra shall re-deposit the same in the Ratna Bhandar.