Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 177(3)] [Section 177] [Entire Act]

State of Maharashtra - Subsection

Section 177(3)(a) in The Maharashtra Village Panchayats Act, 1959

(a)with a fine which may extend to fifty rupees;