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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(5) in Tamil Nadu Electricity Supply Undertakings (Acquisition) Act, 1954

(5)Where the documents aforesaid have been taken possession of by the Government, the licensee or any o person authorized in this behalf, shall have access to such documents at all reasonable times and shall also entitled to take copies thereof or extracts therefrom.