Section 21 in Sri Venkatesware Institute of Medical Science University Act, 1995
21. Academic Senate.
- There shall he an Academic Senate which shall consist of the following members, namely:-(a)the [Director-cum-Vice-Chancellor] [Substituted 'Director' by Act No. 9 of 2013, dated 5.7.2013.] who shall he the [Chairman-cum-Chancellor] [Substituted 'Chairman' by Act No. 9 of 2013, dated 5.7.2013.] of the Senate;(b)the Dean of the Faculty of the Institute who shall be Member-Secretary of the Senate ;(c)the [Director-cum-Vice-Chancellor] [Substituted 'Director' by Act No. 9 of 2013, dated 5.7.2013.] of Medical Education, Andhra Pradesh,(d)all Heads of Departments of the Institute ;(e)two Assistant Professors of the Institute to be nominated by the [Director-cum-Vice-Chancellor] [Substituted 'Director' by Act No. 9 of 2013, dated 5.7.2013.] ;(f)two Honorary Consultants to ha nominated by the [Director-cum-Vice-Chancellor] [Substituted 'Director' by Act No. 9 of 2013, dated 5.7.2013.].
