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State of Rajasthan - Section

Section 27 in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973

27. Punishment for contravention of any lawful order.

- If any person, wilfully contravenes any lawful order passed under this Act, or obstructs any person from lawfully taking possession of any land under the provisions of this Act, he shall be punishable with fine which may extend to one thousand rupees.