Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(ii) in Rajasthan Government Servants' General Provident Fund Rules, 1997 (ii)In the case of a transfer vice-versa, the amount deposited in his account shall be transferred to the Fund of the other Government.
