Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act] State of Jharkhand - Subsection Section 148(2)(iii) in Bihar Education Code, 1961 (iii)The names of Scheduled Tribes (Backward Tribes) and other details as notified under the Constitution (Scheduled Tribes) Order, 1950 (page 313 of Census of India - Volume V, Bihar, Part IIA-Tables) are reproduced below :-