Section 2(4A) in The Punjab Agricultural Produce Markets (General) Rules, 1962
(4A)"Certified Seed" means seed that fulfills all requirements for certification provided by the Seed Act, 1966 (54 of 1966) and the Seeds Rules, [1968] [Substituted by Haryana Notification dated 2.2.1990.] and to the container of which the certification tag is attached.]
