Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(3) in Gujarat Prohibition Act, 1949 (3)The constitution of such [other boards and committees] [These words were substituted for the word 'committees', by Bombay 22 of 1960, Section 5(a).] and the procedure regarding their work shall be as may be prescribed;
