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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Uttar Pradesh - Subsection

Section 124(2)(i) in Uttar Pradesh Municipal Corporation Act, 1959

(i)the manner in which requisition for production of extracts from proceedings or other documents or papers, etc. shall be made under Sections 121 and 122;