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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Jharkhand - Subsection

Section 76(1) in The Bihar Primary and Middle Education Rules, 1961

(1)The District Magistrate shall preside at every meeting of the Planning Committee. In case of his absence from any particular meeting, he should nominate in advance any member of the Committee to preside over it.