Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 38] [Entire Act] State of Punjab - Subsection Section 38(3) in Punjab Municipal Act, 1911 (3)The State Government may transfer any member of a Municipal Service from a post in one committee to a post carrying the same scale of pay in another committee.
