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[Cites 0, Cited by 6] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in The General Clauses Act, 1897

(2)This section applies also to all [Central Acts] [Substituted by A.O.1939, for " Acts of the Governor General-in-Council" .] made after the third day of January, 1868, and to all Regulations made on or after the fourteenth day of January, 1887.Provisions As To Orders, Rules, Etc., Made Under Enactments