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[Cites 0, Cited by 0] [Section 8E] [Entire Act]

State of Meghalaya - Subsection

Section 8E(3) in The Meghalaya Maintenance Of Public Order Act, 1947

(3)Where in pursuance of such-section (2) any person is granted permission to enter, or to by on or in, to pass over, a protected place, that person shall, while acting under such permission, comply with such orders for regulating his conduct he may be given by the authority which granted the permission.