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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Goa - Subsection

Section 15(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)The students shall enrol themselves for secondary/higher secondary courses, while seeking admission to Std. VIII/XI, by paying the specified enrolment fees through the Head of the institution.