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Orissa High Court

Sri Sri Jagannath Temple Trust vs State Of Odisha And Others ... Opposite ... on 18 May, 2026

Author: K.R. Mohapatra

Bench: K.R. Mohapatra

Signature Not Verified
Digitally Signed
Signed by: SASANKA SEKHAR SATAPATHY
Reason: Authentication
Location: HIGH COURT OF ORISSA CUTTACK
Date: 19-May-2026 17:41:33



                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P.(C) No. 33885 of 2025

                                 Sri Sri Jagannath Temple Trust                ... Petitioner
                                 Sundargarh and another
                                                                            Mr. Avijit Patnaik, Advocate

                                                                 -versus-
                                 State of Odisha and others                    ...      Opposite Parties
                                                                            Mr. Manmaya Kumar Dash,
                                                                            Additional Standing Counsel

                                                 CORAM:
                                                 JUSTICE K.R. MOHAPATRA
                                                 JUSTICE SANJAY KUMAR MISHRA
                                                             ORDER

Order No. 18.05.2026

6. 1. This matter is taken up through hybrid mode.

2. Put up this matter on 12th August, 2026.

(K.R. Mohapatra) Judge (S.K. Mishra) Judge s.s.satapathy Page 1 of 1