Orissa High Court
Sri Sri Jagannath Temple Trust vs State Of Odisha And Others ... Opposite ... on 18 May, 2026
Author: K.R. Mohapatra
Bench: K.R. Mohapatra
Signature Not Verified
Digitally Signed
Signed by: SASANKA SEKHAR SATAPATHY
Reason: Authentication
Location: HIGH COURT OF ORISSA CUTTACK
Date: 19-May-2026 17:41:33
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 33885 of 2025
Sri Sri Jagannath Temple Trust ... Petitioner
Sundargarh and another
Mr. Avijit Patnaik, Advocate
-versus-
State of Odisha and others ... Opposite Parties
Mr. Manmaya Kumar Dash,
Additional Standing Counsel
CORAM:
JUSTICE K.R. MOHAPATRA
JUSTICE SANJAY KUMAR MISHRA
ORDER
Order No. 18.05.2026
6. 1. This matter is taken up through hybrid mode.
2. Put up this matter on 12th August, 2026.
(K.R. Mohapatra) Judge (S.K. Mishra) Judge s.s.satapathy Page 1 of 1