Section 43 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007
43. Repeal and Savings.
- On commencement of these regulations, Mumbai Port (Licensing and Control of Pilots) Regulations, 1975 stands repealed:Provided that - (a) such repeal shall not affect the previous operation of the said Regulations or orders or practices or anything done or actions taken thereunder; and(b)any proceeding under the said Regulations pending at the commencement of these regulations shall be conducted and disposed of, as far as may be feasible, in accordance with these regulations.
