Supreme Court - Daily Orders
R. Mahalingam vs C. Balasubramanian, The Chairman, ... on 21 October, 2016
Bench: Ranjan Gogoi, Abhay Manohar Sapre
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
CONTEMPT PETITION(C)NO.17 OF 2015
IN
CIVIL APPEAL NO(S).1080 OF 2013
R. MAHALINGAM ...PETITIONER(S)
VERSUS
C. BALASUBRAMANIAN, THE CHAIRMAN,
TAMIL NADU PUBLIC SERVICE
COMMISSION & ANR. ...RESPONDENT(S)
O R D E R
Learned counsels for the parties have agreed that the order of this Court dated 20.10.2013 in respect of which disobedience has been alleged has since been complied with.
We will, therefore, have no reason to keep this contempt petition pending any further. Contempt petition is accordingly closed.
..
....................,J.
(RANJAN GOGOI) ....................,J.
(ABHAY MANOHAR SAPRE) NEW DELHI OCTOBER 21, 2016 Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2016.10.24 16:19:32 IST Reason: ITEM NO.51 COURT NO.5 SECTION XII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CONTEMPT PETITION (C) No. 17/2015 IN CIVIL APPEAL NO. 1080/2013 R. MAHALINGAM Petitioner(s) VERSUS C. BALASUBRAMANIAN, THE CHAIRMAN, TAMIL NADU PUBLIC SERVICE COMMISSION & ANR. Respondent(s) (with office report) Date : 21/10/2016 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE For Petitioner(s) Mr. Nishe Rajen Shonker,Adv. For Respondent(s) Mr. M. Yogesh Kanna,Adv.
Ms. Nithya, Adv.
UPON hearing the counsel the Court made the following O R D E R The contempt petition is closed in terms of the signed order.
(Neetu Khajuria) (Asha Soni) Court Master Court Master (Signed order is placed on the file.)