Madhya Pradesh High Court
M.P.Rajan vs The State Of Madhya Pradesh on 27 April, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-3175-2007 (M.P.RAJAN Vs THE STATE OF MADHYA PRADESH) 14 Jabalpur, Dated : 27-04-2018 List this matter along with Criminal Revision No. 1145/2008.
(S.K. SETH) (NANDITA DUBEY)
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Digitally signed by ARVIND KUMAR DUBEY
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DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, postalCode=482002, st=Madhya Pradesh, 2.5.4.20=21f62363616c542557be6af6449d93e8bada96bb1a9 KUMAR DUBEY b326e70f78a2f30a6ba0d, serialNumber=e0ca2561ba34cc691347539d20115ee64f54f7b 9ab9553263137bee91be8fb4f, cn=ARVIND KUMAR DUBEY Date: 2018.05.01 12:27:30 -07'00' ad M of rt ou C h ig H