Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 73 in The Kerala Panchayat Buildings Rules, 2011 73. Area and floor restrictions. (1)Total plinth area of each dwelling unit shall not exceed 60 sq. metre.(2)Number of floors of a building shall be limited to two and a staircase room.
