Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 21 in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

21. Others Officers.

- The appointment of other officers of the University referred to in Section 11 shall be made in such manner and the conditions of their service and their powers and duties shall be such as may be prescribed by the Statutes and Regulations.[Provided that such posts which in the sanctioned set-up of Indira Gandhi Krishi Vishwavidhyalaya are to be filled on deputation will be filled up by the State Government.] [Inserted by C.G. Act No. 16 of 2010, dated 6.7.2010.]