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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(b) in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963

(b)shooting at any animal other than carnivora, wild dog, blue bull, wild pig and porcupine from mechanically propelled vehicle on water or land or from within 100 yards of such vehicle which has brought the person to the vicinity of the animal;