Section 11(11)(d) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

(d)the net quantum of electricity Units carried over (if surplus) to the next billing period:

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