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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(3)(c) in The General Provident Fund (U.P.) Rules, 1985

(c)If he has entered Government service for the first time during the year, by the deduction which he causes to be made in this behalf from his pay bill for the month during which he joins the Fund;