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[Cites 0, Cited by 2] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(e) in The Karnataka Debt Relief Act, 1976

(e)‘small farmer’ means a person who holds whether as owner, tenant, or mortgagee with possession or partly in one capacity and partly in another not more than one unit of land and who has no income from any source other than agriculture;