Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 218(1)] [Section 218] [Entire Act] State of Bihar - Subsection Section 218(1)(q) in Civil Court Rules of the High Court of Judicature at Patna (q)Applications under section 22 of the Hindu Succession Act, 1956 (Act 30 of 1956).