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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(4) in The Rajasthan Private Universities Act, 2005

(4)The Governing Body shall consider the modifications suggested by the Stale Government and return the Statutes to the State Government with its agreement to such changes or with its comments on the suggestions made by the State Government.