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State of Uttar Pradesh - Section

Section 7 in The U.P. Agricultural Credit Rules, 1975

7. Self-addressed envelope to be supplied by banks : Section 25.

- While sending the copies of the document to the Sub-Registrar under sub-rule (5) of Rule 3 or to the Tahsildar under sub-rule (1) of Rule 4, the Bank shall also supply to each of such officers, a self-ad dressed envelope bearing requisite postage stamps in order to enable them to return the copy by registered post.