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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Tamilnadu - Subsection

Section 95(7) in The Tamil Nadu Co-Operative Societies Act, 1983

(7)The declaration and the variation, if any, upon registration under sub-section (5) shall be deemed to create an interest in the property to which the declaration relates and shall constitute notice to every person dealing with the said property.