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State of Haryana - Section

Section 1 in East Punjab Control of Bricks Supplies Act, 1949

1. Short title and extent.

(1)This Act may be called the East Punjab Control of Bricks Supplies Act, 1949.
(2)It extends to the whole of the [State] [Substituted for the word 'Province' by the Adaptation of Laws (Third Amendment) Order, 1951.] of [Haryana] [Substituted for the words 'Punjab' by the Haryana Adaptation of Laws Order, 1968.].