Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Kerala - Section Section 14 in Kerala Gaming Act, 1960 14. Act not to apply to certain games Nothing in the foregoing provisions of this Act shall be held to apply to any game of mere skill wherever played.
