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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(5)(b) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(b)When action taken by the Vice-Chancellor under this sub-section affect any person in the service of the university, such person shall be entitled to prefer an appeal through the said officer, authority or body to the Board of Management within fifteen days from the date on which such action is communicated to him.