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State of Jammu-Kashmir - Section

Section 7 in Jammu and Kashmir Nursing Council Act, 2012

7. Officers, Committees and Employees of the Council

— The Government shall provide the Council with such officers and employees as may be necessary for the efficient performance of the functions of the Council: Provided that an officer, not below the rank of Under Secretary to Government, may be appointed as Registrar who shall be the ex officio Secretary of the Council.