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Allahabad High Court

Smt. Pooja Arora vs Sumir Arora on 7 January, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27
Case :- FIRST APPEAL FROM ORDER No. - 696 of 2009

Petitioner :- Smt. Pooja Arora

Respondent :- Sumir Arora

Petitioner Counsel :- Sudeep Kumar,A.K.Pandey

Respondent Counsel :- Deepanshu Dass,Vikas Singh,Yogesh Gurnanee

Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia J.

List revised. None appears for the appellant. The respondents' counsel is present. The appeal is dismissed for non-prosecution. Interim order, if any, stands discharged.

Order Date :- 7.1.2010 kkb/