Allahabad High Court
Smt. Pooja Arora vs Sumir Arora on 7 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 696 of 2009 Petitioner :- Smt. Pooja Arora Respondent :- Sumir Arora Petitioner Counsel :- Sudeep Kumar,A.K.Pandey Respondent Counsel :- Deepanshu Dass,Vikas Singh,Yogesh Gurnanee Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J.
List revised. None appears for the appellant. The respondents' counsel is present. The appeal is dismissed for non-prosecution. Interim order, if any, stands discharged.
Order Date :- 7.1.2010 kkb/