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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1)(a) in The Bihar Irrigation and Flood Protection, (Betterment Contribution) Rules, 1961

(a)at the offices of the Collector of the district, the Sub-divisional Officer and the Block Development Officer/Anchai Adhikari/Circle Officer, having jurisdiction over the lands specified in the notification;