Section 212(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

[Cites 0, Cited by 0] [Section 212(1)] [Section 212] [Entire Act]

(a)Permanent Commissioned Officers of the Indian Navy who retire with pension or gratuity, for example, Captain .............., I.N. (Retd.).

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