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State of Tamilnadu - Section

Section 13 in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

13. For all outages of generation and transmission system, which may have an effect on the regional grid, all Regional entities shall cooperate with each other and coordinate their actions through Operational Coordination Committee (OCC) for outages foreseen sufficiently in advance and through RLDC (in all other cases), as per procedures finalized separately by OCC. In particular, outages requiring restriction of ISGS generation and/or restriction of ISGS Share which a beneficiary can receive and curtailment of other long term transactions shall be planned carefully to achieve the best optimization.